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Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970

THE FIRST SCHEDULE

(See Section 2, 3 and 4)

Existing bank Corresponding new Bank

Column I Column 2

The   Central Bank of India Limited . . Central Bank of India .
The   Bank of India Limited . . Bank of India
The   Punjab National Bank Limited . . Punjab National Bank
The   Bank of Baroda Limited . . Bank of Baroda .
The   United Commercial Bank Limited . . United Commercial Bank.
Canara Bank Limited . . Canara Bank.
United Bank of India Limited . . United Bank of India .
Dena Bank Limited . . Dena Bank
Syndicate Bank Limited . . Syndicate Bank.
The Union Bank of India Limited . . Union Bank of India .
Allahabad Bank Limited . . Allahabad Bank
The Indian Bank Limited . . Indian Bank
The Bank of Maharashtra Limited . . Bank of Maharashtra .
The Indian Overseas Bank Limited . . Indian Overseas Bank









  

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