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Bankers Book Evidence Act, 1891
(Act no. 18 of 1891)
Contents
Sections
Particulars
Preamble
Preamble
1
Title and extent
2
Definitions
3
Powers to extend provision of Act
4
Mode of proof of entries in Banker's books
5
Case in which officer of Bank not comparable to produce books
6
Inspection of books by order of Court of Judge
7
Costs
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