2[3[9. The Court.-
The Court shall be an advisory body and its functions shall be-
(a) to advise the Visitor in respect of any matter which may be referred to it for advice;
(b) to advise any authority of the University in respect of any matter which may be referred to the Court by such authority; and
(c) to perform such other duties and exercise such other powers as may be assigned to it by the Visitor or under this Act.]