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10[16A. Pension or Provident Fund.-

The University shall constitute for the benefit of its officers, teachers and other 11[employees] such pension or provident fund 12[or provide such insurance scheme] as it may deem fit in such manner and subject to such conditions as may be prescribed by the Statutes.]

1. Subs. by Act 55 of 1951, s. 2, for "Benares" (w.e.f. 3-11-1951).

2. 1st October, 1917, see Gazette of india, 1917, Pr. I, P. 1641.

3. Subs. by Act 55 of 1951, s. 11, for "institutions in Benares" (w.e.f. 3-11-1951).

4. Ins. by Act 52 of 1966, s. 15 (w.e.f. 31-12-1966).

5. Subs. by Act 55 of 1951, s. 2, for "Senate" (w.e.f. 3-11-1951).

6. Subs. by s. 2, ibid., for "Regulations" (w.e.f. 3-11-1951).

7. Subs. by s. 11, ibid., for "institutions in Benares" (w.e.f. 3-11-1951).

8. Subs. by the A.O. 1948, for "any Government in British India".

9. Subs. by the A.O. 1950, for "an act of the Central Legislature".

10. Ins. by Act 29 of 1930, s. 4.

10. Subs. by Act 52 of 1966, s. 14, for "servants" (w.e.f. 31-12-1966).

11. Ins. by Act 55 of 1951, s. 12 (w.e.f. 3-11-1951).

12. Ins. by Act 52 of 1966, s. 17 (w.e.f. 31-12-1966).









  

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