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12. [The Standing Committee of the Academic Council.] Omitted by the Banaras Hindu University (Amendment) Act (34 of 1969), s. 7 (w.e.f. 5-9-1969). 1. Clause (d) omitted by Act 34 of 1969, s. 4 (w.e.f. 5-9-1969). 2. Subs. by s. 5, ibid., for sections 9 and 9A (w.e.f. 5-9-1969). 3. Subs. by Act 52 of 1966, s. 10, for sections 9 and 10 (w.e.f. 31-12-1966). 4. Subs. by Act 34 of 1969, s. 6, for "Court" (w.e.f. 5-9-1969). 5. Subs. by Act 55 of 1951, s. 2, for "Senate" (w.e.f. 3-11-1951). 6. Subs. by s. 2, ibid., for "Regulations" (w.e.f. 3-11-1951). 7. The word "entire" omitted by s. 7, ibid. (w.e.f. 3-11-1951). 8. Subs. by Act 52 of 1966, s. 11, for "instruction" (w.e.f. 31-12-1966). 9. The words "and discipline" omitted by s. 11, ibid. (w.e.f. 31-12-1966). 10. Ins. by s. 11, ibid. (w.e.f. 31-12-1966). 11. Sub-section (2) omitted by Act 55 of 1951, s. 7 (w.e.f. 3-11-1951). 12. Subs. by Act 52 of 1966, s. 12, for section 12A (w.e.f. 31-12-1951).    |
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