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1. Short title and commencement.-

(1) This Act may be called the 1[Banaras] Hindu University Act, 1915.

(2) It shall come into force on such date2 as the Central Government may, by notification in the Official Gazette, direct.

1. Subs. by Act 55 of 1951, s. 2, for "Benares" (w.e.f. 3-11-1951).

2. 1st April, 1916, see Gazette of India, 1916, Pt. I. P. 352.

3. Subs. by Act 52 of 1966, s. 2, for section 2 (w.e.f. 31-12-1966).

4. Subs. by s. 3, ibid., for sub-section (1) (w.e.f. 31-12-1966).

5. Sub-section (3) omitted by s. 3, ibid. (w.e.f. 31-12-1966).









  

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