 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
The Assam Reorganisation (Meghalaya) Act, 1969 [Act No. 55 of 1969] [29th December, 1969.] An Act to provide for the formation within the State of Assam of an autonomous State to be known as Meghalaya and for matters connected therewith. BE it enacted by Parliament in the Twentieth Year of the Republic of India as follows:-    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back