The Assam Municipal (Manipur Amendment) Act, 1961

[Act No. 49 of 1961]

[7th December, 1961.]

Contents:
Title	The Assam Municipal (Manipur Amendment) Act, 1961
Sections:	Particulars:
1.	Short title and commencement
2.	Substitution of new section for section 14
3.	Amendment of section 15
4.	Insertion of new section 15A
5.	Amendment of section 16
6.	Insertion of new section 26A
7.	Amendment of section 301