The Asian Development Bank Act, 1966

[Act No.18 of 1966]

[29th May, 1966.]

Contents
Title	Asian Development Bank Act, 1966
Sections	Particulars
1.	Short title, extent and commencement
2.	Definitions
3.	Payments to Bank
4.	Reserve Bank to be depository for Bank
5.	Conferment of status and certain immunities, exemptions and privileges on Bank and conferment of certain immunities, exemptions and privileges on its officers and employees
6.	Power to make rules
7.	Notifications issued under section 5 and rules made under section 6 to be laid before Parliament
The Schedule	Provisions of The Agreement which shall have force of Law