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The Army and Air Force (Disposal of Private Property) Act, 1950 17.Repeals. [Repeals.] Rep. by the Repealing and Amending Act,1957 (36.of 1957), s. 2 and Sch. I.1 For the Army and Air Force (Disposal of Private Property) Rules, 1953, see Gazette of India 1953, Pt. II, Sec. 4, p. 272.2 Ins. by Act 20 of 1983, s. 2 and Sch. (w.e.f. 18-3-1984).    |
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