The Armed Forces (Jammu and Kashmir) Special Powers Act, 1990

[Act No. 21 of 1990]

[10th September, 1990.]

Contents
Title	Armed Forces (Jammu and Kashmir) Special Powers Act, 1990
Sections	Particulars
1.	Short title, extent and commencement
2.	Definitions
3.	Power to declare areas to be disturbed areas
4.	Special powers of the armed forces
5.	Power of search to include powers to break open locks, etc.
6.	Arrested persons and seized property to be made over to the police
7.	Protection of persons acting in good faith under this Act
8.	Repeal and saving