The Armed Forces (Special Powers) Act, 1958

[Act No. 28 of 1958]

[11th September, 1958.]

Contents
Title	The Armed Forces (Special Powers) Act, 1958
Sections	Particulars
1.	Short title and extent
2.	Definitions
3.	Power to declare areas to be disturbed areas
4.	Special powers of the armed forces
5.	Arrested persons to be made over to the police
6.	Protection to persons acting under Act
7.	Repeal and saving