Armed Forces (Emergency Duties) Act, 1947 | Bare Acts | Law Library

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The Armed Forces (Emergency Duties) Act, 1947

[Act No. 15 of 19471 ]

[20th March, 1947.]

Contents
Title	Armed Forces (Emergency Duties) Act, 1947
Sections	Particulars
1.	Short title and extend
2.	Emergency duties of Armed Forces
3.	Validation of certain past commands

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