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The Armed Forces (Emergency Duties) Act, 1947 [Act No. 15 of 19471] [20th March, 1947.] An Act to enable duties in connection with vital services to be imposed in an emergency on an Armed Forces 2* * *. WHEREAS it is expedient to enable duties in connection with vital services to be imposed in the emergency on the Armed Forces 2* * *. It is hereby enacted as follows:-    |
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