The Architects Act, 1972.

THE SCHEDULE

(See section 14)

QUALIFICATIONS

1.Bachelor Degree in Architecture awarded by Indian Universities established by an Act of the Central or State Legislature.

2.National Diploma (formerly All Indian Diploma) in Architecture awarded by the All India Council for Technical Education.

3.Degree of Bachelor of Architecture (B.Arch.) awarded by the Indian Institute of Technology, Kharagpur.

4.Five-Year full-time diploma in Architecture of the Sir J.J.School of Art, Bombay, awarded after 1941.

5.Diploma in Architecture awarded by the State Board of Technical Education and Training of the Government of Andhra Pradesh with effect from 1960 (for the students trained at the Government College of Arts and Architecture, Hyderabad).

6.Diploma in Architecture awarded by the Government College of Arts and Architecture, Hyderabad till 1959, subject to the condition that the candidates concerned have subsequently passed a special final examination in architecture held by the State Board of Technical Education, Andhra Pradesh and obtained a special certificate.

7.Diploma in Architecture awarded by the University of Nagpur with effect from 1965 to the students trained at the Government Polytechnic, Nagpur .

8.Government Diploma in Architecture awarded by the Government of Maharashtra (or the former Government of Bombay).

9.Diploma in Architecture of Kalabhavan Technical Institute, Baroda.

10.Diploma in Architecture awarded by the School of Architecture, Ahmedabad.

11.Membership of the Indian Institute of Architects.

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