Arbitration Act 1940
Sch . I Article XVI
Convention on The Recognition And Enforcement of Foreign Arbitral Awards
THE FIRST SCHEDULE
(See section 44)
1. This Convention, of which the Chinese,
English, French, Russian and Spanish texts shall be equally authentic, shall be
deposited in the archives of the United Nations.
2. The Secretary-General of the United Nations
shall transmit a certified copy of this Convention to the States contemplated
in article XIII.