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The Andhra Pradesh reorganization Act, 2014 The Fifth Schedule ( See section 28) In the Constitution (Scheduled Castes) Order, 1950,-- 1. in paragraph 2, for the figures "XXIV", the figures "XXV" shall be substituted; 2. in the Schedule,-- a. in PART I relating to Andhra Pradesh, item number 9, shall be omitted; b. after Part XXIV, the following Part shall be inserted, namely:-- "PART XXV.--Telangana 1. Adi Andhra 2. Adi Dravida 3. Anamuk 4. Aray Mala 5. Arundhatiya 6. Arwa Mala 7. BarikI 8. BavurI 9. Beda (Budga) Jangam 10. Bindla 11. Byagara, ByagarI 12. ChachatI 13. ChalavadI 14. Chamar, Mochi, Muchi, Chamar-Ravidas, Chamar-Rohidas 15. Chambhar 16. Chandala 17. Dakkal, Dokkalwar 18. DandasI 19. Dhor 20. Dom, Dombara, Paidi, Pano 21. Ellamalawar, Yellammalawandlu 22. Ghasi, Haddi, Relli, ChanchandI 23. GodarI 24. GosangI 25. Holeya 26. Holeya DasarI 27. JaggalI 28. Jambuvulu 29. Kolupulvandlu, Pambada, Pambanda, Pambala 30. Madasi Kuruva, Madari Kuruva 31. Madiga 32. Madiga Dasu, Mashteen 33. Mahar 34. Mala, Mala Ayawaru 35. Mala DasarI 36. Mala Dasu 37. Mala HannaI 38. Malajangam 39. Mala MastI 40. Mala Sale, NethanI 41. Mala SanyasI 42. Mang 43. Mang GarodI 44. Manne 45. MashtI 46. MatangI 47. Mehtar 48. Mitha Ayyalvar 49. Mundala 50. Paky, Moti, ThotI 51. PamidI 52. Panchama, Pariah 53. RellI 54. Samagara 55. Samban 56. Sapru 57. Sindhollu, Chindollu 58. Yatala 59. Valluvan.".    |
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