The Andhra Pradesh reorganization Act, 2014
The Third Schedule
( See section 24)
Part I Modification in the Delimitation of Council
Constituencies
(Andhra Pradesh) Order, 2006
For the Table appended to the Delimitation of Council
Constituencies (Andhra Pradesh) Order, 2006, the following Table shall be
substituted, namely:--
"TABLE
| Name of Constituency
|
Extent of Constituency
|
Number of seats
|
| Local Authorities' Constituencies
|
| 1. Srikakulam Local Authorities
|
Srikakulam
|
1
|
| 2.
Vizianagaram Local Authorities
|
Vizianagaram
|
1
|
| 3.
Visakhapatnam Local Authorities
|
Visakhapatnam
|
|
| 4. East
Godavari Local Authorities
|
East
GodavarI
|
|
| 5. West
Godavari Local Authorities
|
West
GodavarI
|
|
| 6.
Krishna Local Authorities
|
Krishna
|
|
| 7.
Guntur Local Authorities
|
Guntur
|
|
| 8.
Prakasam Local Authorities
|
Prakasam
|
1
|
| 9.
Nellore Local Authorities
|
Nellore
|
1
|
| 10.
Chittoor Local Authorities
|
Chittoor
|
|
| 11.
Kadapa Local Authorities
|
Kadapa
|
1
|
| 12.
Anantapur Local Authorities
|
Anantapur
|
|
| 13.
Kurnool Local Authorities
|
Kurnool
|
1
|
| Graduates'
Constituencies
|
| Srikakulam-Vizianagaram-
Visakhapatnam Graduate
|
Srikakulam,
Vizianagaram, Visakhapatnam
|
1
|
| East-West
Godavari Graduates
|
East-West
GodavarI
|
1
|
| Krishna-Guntur
Graduates
|
Krishna-Guntur
|
1
|
| Prakasam-Nellore-Chittoor
Graduates
|
Prakasam-Nellore-Chittoor
|
1
|
| Kadapa-Anantapur-Kurnool
Graduates
|
Kadapa-Anantapur-Kurnool
|
1
|
| Teacher's
Constituencies
|
| Srikakulam-Vizianagaram-
Visakhapatnam Teachers
|
Srikakulam,
Vizianagaram, Visakhapatnam
|
1
|
| East-West
Godavari Teachers
|
East-West
GodavarI
|
1
|
| Krishna-Guntur
Teachers
|
Krishna-Guntur
|
1
|
| Prakasam-Nellore-Chittoor
Teachers
|
Prakasam-Nellore-Chittoor
|
1
|
| Kadapa-Anantapur-Kurnool
Teachers
|
Kadapa-Anantapur-Kurnool
|
1
|
PART II
1. This
Order may be called the Delimitation of Council Constituencies (Telangana) Order,
2014.
2. The
costituencies into which the State of Telangana shall be divided for the
purpose of elections to the Legislative Council of the State from ( a )
the local authorities' constituencies, ( b ) the graduates'
constituencies, and ( c ) the teachers' constituencies in the said State,
the extent of each such constituency and the number of seats allotted to each
such constituency shall be as shown in the following Table:-
TABLE
| Name of Constituency
|
Extent of Constituency
|
Number of seats
|
|
Local Authorities' Constituencies
|
| Mahbubnagar Local Authorities
|
Mahbubnagar
|
1
|
| Ranga Reddy Local Authorities
|
Ranga Reddy
|
1
|
| Hyderabad Local Authorities
|
Hyderabad
|
|
| Medak Local Authorities
|
Medak
|
1
|
| Nizamabad Local Authorities
|
Nizamabad
|
1
|
| Adilabad Local Authorities
|
Adilabad
|
1
|
| Karimnagar Local Authorities
|
Karimnagar
|
1
|
| Warangal Local Authorities
|
Warangal
|
1
|
| Khammam Local Authorities
|
Khammam
|
1
|
| Nalgonda Local Authorities
|
Nalgonda
|
1
|
| Graduates' Constituencies
|
| Mahbubnagar-Ranga Reddy-Hyderabad Graduates
|
Mahbubnagar-Ranga Reddy-Hyderabad
|
1
|
| Medak-Nizamabad-Adilabad-Karimnagar Graduates
|
Medak-Nizamabad- Adilabad-Karimnagar
|
1
|
| Warangal-Khammam-Nalgonda Graduates
|
Warangal-Khammam- Nalgonda
|
1
|
| Teacher's Constituencies
|
| Mahbubnagar-Ranga Reddy-Hyderabad Teachers
|
Mahbubnagar-Ranga Reddy-Hyderabad
|
1
|
| Medak-Nizamabad-Adilabad-Karimnagar Teachers
|
Medak-Nizamabad- Adilabad-Karimnagar
|
1
|
| Warangal-Khammam-Nalgonda Teachers
|
Warangal-Khammam- Nalgonda
|
1
|
Back