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Apprentices Act, 1961 12. OBLIGATIONS OF APPRENTICES. - (1) Every trade apprentice undergoing apprenticeship training shall have the following obligations, namely :- (a) to learn his trade conscientiously and diligently and endeavor to qualify himself as a skilled craftsman before the expiry of the period of training; (b) to attend practical and instructional classes regularly; (c) to carry out all lawful orders of his employer and superiors in the establishment; and (d) to carry out his obligations under the contract of apprenticeship. (2) Every graduate or technician apprentice, technician (vocational) apprentice undergoing apprenticeship training shall have the following obligations, namely :- (a) to learn his subject field in engineering or technology or vocational course conscientiously and diligently at his place of training; (b) to attend the practical and instructional classes regularly; (c) to carry out all lawful orders of his employer and superiors in the establishment; (d) to carry out his obligations under the contract of apprenticeship which shall include the maintenance of such records of his work as may be prescribed.    |
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