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The Ninth Schedule

(See Section 60)

Part I

Institutions in the State of Madras:-

(1) The King Institute, Guindy.

(2) The Irrigation Research Station, Poondi.

(3) The Police Training College, Vellore.

(4) The Finger Print Bureau, Vellore.

(5) The Government Press, Madras.

(6) The Government Textile Institute, Madras.

(7) The Government College of Indigenous Medicine, Madras.

(8) The Madras Fire Services State Training School, Madras.

(9) The Veterinary College, Madras.

(10) The Serum Institute, Ranipet.

(11) The Barnard Institute of Radiology, Madras.

(12) The Chemical Examiner's Department Madras.

(13) The Central Survey Office, Madras.

(14) The Government Lady Willingdon Leprosy Sanatorium, Tirumani.









  

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