All India Services Act, 1951

NO.LXI OF 1951

Contents
Sections	Particulars
1	Short title
2	Definition
3	Regulation of recruitment and conditions of service
4	Continuance of existing rules

An Act to regulate the recruitment, and the conditions of service of persons appointed, to the all-India Services common to the Union and the States.

[29th October, 1951]

BE it enacted by parliament as follows:--