All India Council for Technical Education Act, 1987
CHAPTER
VI
20.Directions by the Central Government.-
(1)
The Council shall, in the discharge of its functions and duties under this Act,
be bound by such directions on questions of policy as the Central Government
may give in writing to it from time to time.
(2)
The decision of the Central Government as to whether a question is one of
policy or not shall be final.