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16. Officers of the University.

The following shall be officers of the University:

(1) The Chancellor,

(2) The Pro-Chancellor,

(3) The Vice-Chancellor

5 [(3A) The Pro-Vice-Chancellor, if any;

6 [ 7 [(3B) The Honorary Treasurer;]

8 [(3C)] The Registrar;

8 [(3D)] The Finance Officer;]

8 [(3E)] The Deans of the Faculties; and]

9 [(4)] Such other officers as may be declared by the Statutes to be officers of the University.









  

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