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8 [11. Teaching in the University.

All recognised teaching for the purpose of University degrees, diplomas and certificates shall be conducted 9 [under the supervision of the Academic Council and in accordance with the Statutes and Ordinances].]

1. The words the University omitted by Act 62 of 1951, s. 3 (w.e.f. 3-11-1951)

2. Subs. by the A.O. 1948, for "any Government in British India".

3. Subs. by the A.O. 1950, for "Provincial".

4. Subs. by Act 62 of 1951, s. 4, for "Part A States and Part C States".

5. Subs. by the A.O. 1937, for "G.G. in C.".

6. Subs. by Act 62 of 1981, s. 5, for section 8 (w.e.f. 10-2-1982).

7. Ins. by Act 34 of 1972, s. 6 (w.e.f. 17-6-1972).

8. Subs. by Act 62 of 1951, s. 7, for section 11.

9. Subs. by Act 34 of 1972, s. 7, for certain words (w.e.f. 17-6-1972).









  

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