Grazing fee
6. (1) No grazing fee shall be charged for the following classes of animals:-
(i) cows;
(ii) calves;
(iii) bullocks;
(iv) he-buffaloes;
(v) padis (up to two years of age);
(vi) padas; and
(vii) kids and lambs: Provided that in bir, cows, calves, bullocks and he-buffaloes shall be allowed to graze on payment of one anna per head per annum and padis andpadas on payment of one-half of such rate.
(2) A grazing fee at the following rates shall be payable for the other classes of animals:-
| |
Bir |
Other waste land |
|
| |
Rs. A. P. |
Rs. A. P. |
|
| (i) She-buffaloes |
0 12 0 |
0 3 0 |
per head per year. |
| (ii) Jhotis (over two years old) |
0 6 0 |
0 1 6 |
per head per year. |
| (iii) Goats or sheep |
0 1 6 |
Nil |
per head per year. |
| (iv) Donkeys |
0 4 0 |
Nil |
per head per year. |
| (v) Ponies |
0 4 0 |
Nil |
per head per year. |
| (vi) Camels |
0 8 0 |
0 4 0 |
per head per year. |
