State Agricultural Credit Corporations Act, 1968
48. Amendment of Act 10 of
1963.
- In clause (f) of section 2 of the
Agricultural Refinance Corporation Act, 1963, after sub-clause the following sub-clause shall be
inserted, namely:-
- an Agricultural Credit Corporation
established under section 3 of the State Agricultural Credit Corporations Act,
1968 (60 of 1968.)".