The Agricultural Produce (Grading and Marking) Act, 1937

[Act No. 1 of 1937]

[24th February, 1937.]

Contents
Sections	Particulars
Title	The Agricultural Produce (Grading and Marking) Act
1.	Short title and extent
2.	Explanations
3.	Prescription of grade designations
3A.	Powers of entry, inspection and search
3B.	Powers of the authorised officer to seize agricultural produce
4.	Penalty for unauthorised marking with grade designation mark
5.	Penalty for counterfeiting grade designation mark
5A.	Penalty for selling migraded articles
5B.	Power to prescribe compulsory grade designations in respect of certain articles
5C.	Institution of prosecution
6.	Extension of application of Act
The Schedule	[See Section 2]