Follow @SCJudgments
Login :
Advocate
|
Client
The African Development Fund Act, 1982
[Act No. 1 of 1982]
[4th March, 1982.]
Contents
Title
The African Development Fund Act, 1982
Sections
Particulars
1.
Short title, extent and commencement
2.
Definitions
3.
Payments to Fund
4.
Reserve Bank to be depository for Fund
5.
Conferment of status and certain immunities, exemptions and privileges on Fund and conferment of certain immunities, exemptions and privileges on its officers and employees
6.
Power to make rules
7.
Notifications issued under section 5 and rules made under section 6 to be laid before Parliament
The Schedule
Provisions of The Agreement Which Shall Have force of Law
Articles
Article 41
Purpose of Chapter
Article 42
Status
Article 43
Legal Process
Article 44
Immunity of Assets
Article 45
Immunity of Archives
Article 46
Freedom of Assets from Restriction
Article 47
Privilege for Communications
Article 48
Immunities and Privileges of Officials and Personnel
Article 49
Exemption from Taxation
Article 50
Waiver by The fund
Back
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement