 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Advocates Act, 1961 THE SCHEDULE Repeal of certain enactments Short title Extent of repeal 1. The Legal Practitioners (Woman) Act, 1923 The whole (23 of 1923). 2. The Legal Practitioners (Fees) Act, 1926 The whole (21 of 1926). 3. The State Reorganization Act, 1956 Section 53. 4. The Bombay Reorganization Act, 1960 Section 31 (11 of 1960)    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back