The Administrative Tribunals (Amendment) Act, 1986
[Act No. 19 of 1986]
[25th March, 1986.]
Contents |
Title |
Administrative Tribunals (Amendment) Act, 1986 |
Sections |
Particulars |
1. |
Short title and commencement |
2. |
[Amendment of long title.]Rep. by the Repealing and Amending Act(30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001). |
3. |
[Amendment of section 2.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
4. |
[Amendment of section 3.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
5. |
[Amendment of section 4.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
6. |
[Amendment of section 5.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
7. |
[Amendment of section 6.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
8. |
[Amendment of section 11.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
9. |
[Amendment of section 12.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
10. |
[Amendment of section 13.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
11. |
[Amendment of section 14.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
12. |
[Amendment of section 15.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
13. |
[Amendment of section 18.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
14. |
[Amendment of section 19.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
15. |
[Amendment of section 22.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
16. |
[Amendment of section 23.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
17. |
[Substitution of new sections for section 25 and 26.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
18. |
[Amendment of section 27.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
19. |
[Amendment of section 28.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
20. |
[Amendment of section 29.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
21. |
[Insertion of new section 29A.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
22. |
[Amendment of section 35.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
23. |
[Amendment of section 36.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
24. |
Provisions as to existing Members of Central Administrative Tribunal |
25. |
Validation |
26. |
Repeal and saving |