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The Administrator - General Act, 1913 THE SCHEDULE Enactments repealed. THE SCHEDULE.- [Enactments repealed.] Rep. by s. 2 and Sch., ibid. 1 Ins. by the Adaptation of Laws (No. 2) Order, 1956. ********************************* THE ADMINISTRATOR-GENERALS ACT, 1913.ACT NO. 3 OF 1913.[ ] This Act has been repealed by the Administrators-General Act, 1963 (45.of 1963), s. 64 (w.e.f. Ist March, 1964)    |
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