The Actuaries Act, 2006

5. Objects of Institute.-

The objects of the Institute shall be-

a.  to promote, uphold and develop the standards of professional education, training, knowledge, practice and conduct amongst Actuaries;

b.  to promote the status of the Actuarial profession;

c.  to regulate the practice by the members of the profession of Actuary;

d.  to promote, in the public interest, knowledge and research in all matters relevant to Actuarial science and its application; and

e.  to do all such other things as may be incidental or conducive to the above objects or any of them.

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