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Schedule III
Orissa

Name of the Act The absorbed areas
1 2
1. The Metal Tokens Act, 1889 (I of 1889). Angul.
2. The White Phosphorus Matches Prohibition Act, 1913 (V of 1913).
3. The Indian Emigration Act, 1922 (VII of 1922).
4. The Coal Grading Board Act, 1925 (XXXI of 1925).
5. The Coal Mines Provident Fund and Bonus Schemes Act, 1948 (XLVI of 1948).


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