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The Schedules
[See Sections 2 and 3]

Schedule I
Bihar

Name of the Act
1

 The absorbed areas
2
The Requisitioned Land (Apportionment of Compensation) Act 1949, (L1 of 1949)

 1. Hazaribagh and Manbhum Districts.
2. Sadar Sub-Division of the Palamau District.
3. Dhalbhum Sub-Division of the Singhbhum District.
4. Godda and Deoghar Sub-Divisions of the Santal Parganas District.


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