The Abducted Persons (Recovery and Restoration) Continuance Act, 1955

Act No.30 of 1955

Contents
Sections	Particulars
1	Short title and commencement
2	Amendment of section I
3	Repeal of Ordinance 2 of 1955

[ 17th September, 1955 ]

An Act to continue the Abducted Persons (Recovery and Restoration) Act, 1949, for a further period.

BE it enacted by Parliament in the Sixth Year of the Republic of India as follows:-

Comment: Resort to this Act is very rare