| Established Year: |
2002 |
| Accreditation: |
Not Available |
| Status of College: |
Bar Council Approved |
| College Management: |
Private |
| College Facilities: |
Hostel facility, Career Counseling, Recruitment, Library. |
College Information:
The College, an institution of Indian Centre for Advancement of Research and Education (ICARE) is affiliated to Vidyasagar University and approved by the Bar Council of India. The main object of establishing HLC is to produce new generation lawyers by providing quality legal education through innovative pedagogic technique.
HLC keeps pace with the fast-changing technology and the on-going process of globalisation by providing the scope of in-depth research in the interactive dimensions of law, economics and society. HLC not only looks at law as an instrument for social change and human well-being but also considers law as an effective managerial tool for rule-based economic governance.
The Law College at Haldia is surrounded by the Engineering College, Paramedical College and Marine Science Institute of ICARE and thus provides the most perfect and congenial atmosphere for inter-disciplinary studies in Law, in its real sense.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
A candidate aspiring to appear in the All India admission Test for taking admission into the Five-Year B.A. LL.B. (Hons) Course of the college is required to have qualified the Higher secondary (10+2) or its equivalent with 45 % marks for general candidate and 40% marks for SC/ST/OBC candidate in aggregate.
A candidate who has appeared in Higher Secondary Examination (10+2) or its equivalent may also appear in the All India Admission test.
However, the admission of such candidate shall be cancelled if admission it appears that he / she failed to secure 45 % marks for general candidate and 40% marks for SC/ST/OBC candidate. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Admission to both the Five-Year B.A. LL.B (Hons) Course and the Three-Year LL.B. Course of the college is given strictly on the basis of performances of the candidates in separate All India admission Test conducted by the college on such dates and places as enumerated in the notice.
2.
LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Applicable |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
3 Year(s) |
| Course Eligibility: |
A candidate aspiring to appear in the All India Admission Test for taking admission into the Three-Year Course of the college is required to be a graduate under 10+2+3 pattern with 45 % marks for general candidate and 40% marks for SC/ST/OBC candidate in aggregate.
A candidate who has appeared in final examination for graduation under 10+2+3 pattern or its equivalent may also appear in the All India Admission Test.
However the admission of such candidate shall be cancelled if after admission it appears that he / she has failed to secure 45 % marks for general candidate and 40% marks for SC/ST/OBC candidate. |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
The College is offering a Five-Year Integrated B.A.-L.L.B.(Hons.) Course and a Three-Year L.L.B. Course. A student of Five-Year Integrated B.A.-L.L.B.(Hons.) Course during the course of his/her studies at the College is exposed to sixty different branches of law and whereas a student of Three-Year Course takes thirty-six subjects.
The highly innovative curriculum followed by the college not only adheres to the recommendations of the Bar Council of India but it includes papers which go well with the ground reality of Haldia like, Marine Environment and Law, Port Management and Law.
