Faculty of Law, Maharaja Sayajirao University of Baroda - Admission 2025
Applications are invited from eligible candidates for admission to 5 year Integrated B.A. LL.B. (Hons.), 3 year LL.B., 2 year LL.M. and 3 year Ph.D. in Law programme at Faculty of Law, Maharaja Sayajirao University of Baroda for the academic year 2025-26.
Courses Offered:
- B.A. LL.B.(Hons.) - 5 year Integrated Programme
- LL.B. - 3 year Programme
- LL.M. - 2 year Programme
- Business Law
- Criminal Law
- Constitution and Legal Order
- Environment and Legal Order
- Ph.D. Law - 3 year Programme
Eligibility:
B.A. LL.B. .(Hons.) - 5 year Integrated Programme:
- Minimum percentage of marks not below 45% of the total marks in XII Standard in case of General category applicants, 42% of the total marks in XII Standard in case of SEBC category applicants and 40% of the total marks in XII Standard in case of SC and ST applicants to be obtained in 10+2 Examination. Admission to other reserved category will be as per Government rules from time to time.
- An applicant who has successfully completed Senior Secondary School course ('10+2') or equivalent (such as 11+1, 'A' level in Senior School Leaving certificate course) from a recognized University of India or outside or from a Senior Secondary Board or equivalent, constituted or Recognized by the Union or by a State Government or from any equivalent institution from a foreign country recognized by the Government of that country for the purpose of issue of qualifying certificate on successful completion of the course, may apply for B.A. LL.B. (Hons).
- Provided that applicants who have obtained 10+ 2 Higher Secondary Pass Certificate after prosecuting studies in distance or correspondence method shall also be considered as eligible for admission.
LL.B. - 3 year Programme:
- Minimum percentage of marks not below 45% of the total marks in graduation in case of General category applicants, 42% of the total marks in graduation in case of SEBC category applicants and 40% of the total marks in graduation in case of SC and ST applicants, to be obtained in Degree course in any discipline.
- Admission to other reserved categories will be as per Government/BCI rules from time to time. An applicant who has graduated in any discipline of knowledge from a University established by an Act of Parliament or by a State legislature or an equivalent national institution recognized as Deemed to be University or foreign University recognized as equivalent to the status of an Indian University by an authority competent to declare equivalence, may apply for a three years' degree program.
- Provided that applicants who have obtained First Degree Certificate after prosecuting studies in distance or correspondence method shall also be considered as eligible for admission in the three years' LL.B. course.
LL.M. - 2 year Programme:
- Candidates applying for the degree of Master of Laws must have passed the LL.B. (General) or LL.B. (Special) or Five Years Integrated Law degree examination of this University or an examination recognized as equivalent thereto of any statutory University in India with at least 50% of marks or equivalent grade at the said examination shall be eligible for appearing in the written test for admission in LL.M. Part I. 5% relaxation shall be granted to candidates belonging to SC/ ST category.
Ph.D. Law - 3 year Programme:
- Candidates for admission to the Ph.D. Programme shall have a Masters in Law with or without specialization in any group. Refer the Ph.D. Ordinances of the Maharaja Sayajirao University of Baroda and Research Handbook of The Maharaja Sayajirao University of Baroda for details.
Application Form:
https://admission.msubaroda.ac.in
Contact:
M.S. University of Baroda
Pratapgunj, Vadodara,
Gujarat - 390002, India
Phone: +91-265-2795555, 0265 2795503, 2789189
Email: queries.msuis-cc@msubaroda.ac.in, info@msubaroda.ac.in
Website: https://msubaroda.ac.in/