ABBS School of Law - Admission 2025
Applications are invited from eligible candidates for admission to 5 year Integrated B.B.A. LL.B. and 3 year LL.B programme at ABBS School of Law for the academic year 2025-26.
Courses Offered:
- B.B.A. LL.B. - 5 year Integrated Programme
- LL.B. - 3 year Programme
Eligibility:
- For General Category, an aggregate score of at least 45% in PUC / 10+2 in any stream of subjects from a recognised Educational Board.
- For SC / ST the cut-off is 40%.
- When choosing the course you would like to study, there are a number of things to consider. Firstly, based on your industry research and what is right for you, you will need to decide on the level of course you are going to study, that is whether it should be a short adult education course, a State Training Provider qualification,
Reservation:
Reservation for the SC/ST and other backward classes shall be made in accordance with the directions of Government in force from time to time.
Documents:
Student seeking admission to the first Year should submit the following documents at the time of admission:
- Original Marks card of the SSLC/10th class, P.U.C/12th/10+2.
- Transfer Certificate from previous Institution.
- Migration Certificate for students from outside Karnataka State.
- Five Passports and two Stamp size photographs.
Online Application Form:
https://application.abbs.edu.in/
Contact:
ABBS School of Law
Andrahalli Main Road, Off Magadi Road,
Bengaluru - 560091, Karnataka, India
Phone: +91-9141707070, +91-9148849317
Email: admissions@abbs.edu.in
Website: https://abbslaw.edu.in/