AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 



2nd Model Virtual Court Competition, 2020

"Kourtology" which refers to "the study of courts" aims at providingbudding lawyers with a platform to learn the practical insightsto working of a court. Kourtology is going to organize the 2nd Model Virtual Court Competition, 2020.

Date: 9th - 11th October, 2020

Model Trial Court Competition:
With the help of "Model Trial Virtual Court Competition" Kourtology brings a new method for law students to get an in-depth knowledge on how the courts proceedings transpire. It aims to provide law students with the opportunity to draft pleadings similar to what is filed in actual courts. Similarly, it gives an opportunity to students to present their cases as they are presented before a court. Given the situation during the on-going pandemic, the functioning of the courts had a paradigm shift, introducing the concepts of E-courts, which is another prospect that Model Trial Virtual Court Competition desires to fulfill.

Objective:
The aim is to bring forward the idea of practical learning while creating an environment of professionalism and maintaining the court etiquettes. In short, the aim is to unleash the lawyer within you.

Eligibility:

  • All students pursuing a 3 year or a 5 year LLB course or an LLM course from a recognized law school, university or institution in India shall be eligible to participate.
  • Each participating team shall have a maximum of two (2) members and both shall be eligible to be speakers.

Registration Fee:
INR 100 per participant

Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLScK11LCsBNng83GDgGRYP4xC9MSrJaspNJu5FwNRA7cvfstwQ/viewform

Important Dates:

Commencement of Online Registration: 22nd August, 2020
Release of Problem: 1st September, 2020
Last date of Registration: 26th September, 2020
Last date for seeking Clarification: 28th September, 2020
Last date of submission of Petition: 30th September, 2020
Shortlisting of teams: 5th October, 2020
Preliminary round for oral hearing: 9th October, 2020
Semi-Final rounds for oral hearings: 10th October, 2020
Final round for oral hearings & Valedictory ceremony: 11th October, 2020

Contact:
Phone: +91-8360870921, +91-8954841664
Email: kourtology@gmail.com
Website: https://kourtology.wordpress.com/

Download Poster

rss feed img


Law College Events and News Back


  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement