 |
|
|
|
|
|
|
||||||
|
 |
 |
|
|
||||||||
|
|
|||||||||||
 |
 |
|
||||||||||
 |
|
|||||||||||
|
||||||||||||
Press and Registration of Books Act, 1867 3. Particulars to be printed on books and papers Every book or paper printed within 18[India] shall have printed legibly on it the name of the printer and the place of printing, and (if the book or paper be published) 19[the name] of the publisher, and the place of publication.    |
||||||||||||
|
||||||||||||
|
||||||||||||
 |
|
|||||||||||
 |
|
 |
|
|||||||||
Back