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Press and Registration of Books Act, 1867 21. Power to exclude any class of books from operation of Act 79 [The State Government may, by notification in the Official Gazette], exclude any class of books 80[or papers] from the operation of the whole or any part or parts of this Act: 81 [Providedthat no such notification in respect of any class of newspapers shall be issued without consulting the Central Government.]    |
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