AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Press and Registration of Books Act, 1867

11B. Copies of newspapers to be delivered to Press Registrar

Subject to any rules that may be made under this Act, the publisher of every news paper in India shall deliver free of expense to the Press Registrar one copy of each issue of such newspaper as soon as it is published.]









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement