AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Banking Regulation Act, 1949

45I. Duty of Directors and Officers of banking company to assist in the realization of property

Every Director or other officer of a banking company which is being wound up shall give such assistance to the official liquidator as he may reasonably require in connection with the realization and distribution of the property of the banking company.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement