Banking Regulation Act, 1949
31. Submission of returns
The accounts and balance-sheet referred to in
section 29 together with the Auditor's report shall be published in the
prescribed manner and three copies thereof shall be furnishes as returns to the
Reserve Bank within three months from the end of the period to which they
refer:
PROVIDED that the Reserve Bank may in any case
extend the said period of three months for the furnishing of such returns by a
further period not exceeding three months:
PROVIDED FURTHER that a Regional Rural
Bank shall furnish such returns also to the National Bank.]