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Mortgage and Pledge
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  1. Simple mortgage deed
  2. Second mortgage
  3. Agreement reducing the rate of interest in mortgage deed.
  4. Reconveyance deed
  5. Another deed of reconveyance for reconvening mortgaged property
  6. Deed creating charge on the property
  7. Deed of mortgage by conditional sale
  8. Record or mortgage by deposit of title deeds
  9. Deed of english mortgage between an individual and a firm of money lenders
  10. Deed of simple mortgage
  11. Agreement to mortgage
  12. Deed creating charge on the property
  13. Second mortgage
  14. Mortgage by conditional sale
  15. Simple mortgage by manager of joint hindu family for legal necessity
  16. Simple mortgage deed in the form of a deed poll