| Established Year: |
1998 |
| Accreditation: |
Not Available |
| Status Of College: |
Not Available |
| College Management: |
Private |
| College Facilities: |
Not Available |
College Information:
NALSAR University of Law, Hyderabad, an institution of national eminence in the field of legal education and research, is a residential University established in 1998 under the National Academy of Legal Studies and Research University Act (Andhra Pradesh Act 34 of 1998) of the Andhra Pradesh State Legislature. The University provides an opportunity to explore limitless options in legal profession and is setting new standards in legal education. The University has as its primary mission to create a generation of able, competent and humane lawyers who will not only enter the Bar and Bench but will also be equipped to address effectively the imperatives of the new millennium and to engage in community services. The University Grants Commission has recognised NALSAR under sections 2 (f) and 12 (b) of the UGC Act, 1956.The University aims to create a new agegroup of competent and welltrained lawyers provide quality service to the society and the world. Exploring limitless options in legal profession and setting new standards in legal education sums up to be the aim of the University.NALSAR conducts frequent student and faculty exchange agreements with many renowned Universities and Institutions around the world which further moulds the students’ experience level. NALSAR also has the best of infrastructure, expert faculty, successcraving students, advanced facilities and partnerships with worldfamous institutions.
1.
BA LLB
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Bachelors |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
5 Year(s) |
| Course Eligibility: |
To be eligible for the admission into bachelor’s programme, a candidate must have passed 10+2 or its equivalent examination securing 50% of marks in the aggregate and those who are taking this examination in 2008 are also entitled to apply; must be less than 20 years of age as on 1st July, 2009 (22 years in the case of SC/ST candidates and 25 years in case of persons with disability) |
| No.of Seats available: |
80 |
| Course Fees: |
Not Available |
Course Description:
Admission to the First Year of the 5-year B.A., LL.B. (Hons.) Degree Programme is made strictly on merit, based on a Common Law Admission Test (CLAT) to be conducted on the 17th May 2009 at different centres across the country. NLSIU-Bangalore, NALSAR-Hyderabad, NLIU-Bhopal, NUJS-Kolkata, NLU-Jodhpur, HNLU-Raipur and GNLU-Ahmedabad have come together to conduct Common Law Admission Test.
2.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Human Rights, Environment Law, Intellectual Property, Corporate Law and Governance, Insurance Laws, Constitutional Law, and Criminal Law |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
A candidate with LL.B./B.L. degree or equivalent degree from any University with 55% of marks is eligible to apply for LL.M. |
| No.of Seats available: |
60 |
| Course Fees: |
Not Available |
Course Description:
Admission to the LL.M. Programme is made strictly on merit, based on a Common Law Admission Test (CLAT) to be conducted on the 17th May 2009 at different centres across the country. NLSIU-Bangalore, NALSAR-Hyderabad, NLIU-Bhopal, NUJS-Kolkata, NLU- Jodhpur, HNLU-Raipur and GNLU-Ahmedabad have come together to conduct Common Law Admission Test.
3.
LLM
| Course Type: |
On Campus |
| Course Specialization: |
Financial Services and Capital Markets |
| Course Level: |
Masters |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
4.
M.Phil
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
The candidate shall have an LL.M. Degree either from NALSAR or from any other recognised University, securing not less than ‘B+’ grade or an aggregate of 55% marks or its equivalent.The course is regular and hostel residence is compulsory. |
| No.of Seats available: |
10 |
| Course Fees: |
Not Available |
Course Description:
The admission shall be based on merit as determined on the performance of the candidates, at the interview and presentation of research proposal, to the Admission Committee constituted by the Vice-Chancellor for the purpose.
5.
PG Diploma
| Course Type: |
On Campus |
| Course Specialization: |
Aviation Law and Air Transport Management |
| Course Level: |
PG Diploma |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
Not Available |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
6.
PhD
| Course Type: |
On Campus |
| Course Specialization: |
Not Available |
| Course Level: |
Doctorate |
| Course Medium: |
English |
| Course Mode: |
Full Time |
| Course Duration: |
2 Year(s) |
| Course Eligibility: |
To be admitted to the candidature for a Doctoral Degree an applicant shall have obtained a Master’s Degree in Law from any recognised University securing not less than 55% marks or its equivalent in grade or obtained a Master’s Degree in Law from any recognised University with 50% marks or its equivalent in grade and have had at least five years full-time teaching / judicial / professional / administrative experience in the subject in a recognised college / University |
| No.of Seats available: |
Not Available |
| Course Fees: |
Not Available |
Course Description:
Not Available
